Fatehpuri Flowers Traders ... vs Gnctd & Ors.
2011 Latest Caselaw 3602 Del

*                IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 28th July, 2011

+                                  W.P.(C) 4629/2011
       FATEHPURI FLOWERS TRADERS WELFARE
       ASSOCIATION FATEHPURI (REGD.)& ANR ..... Petitioners
                            Through: Ms. Mukta Sharma, Adv.

                                     Versus
       GNCTD & ORS.                                           ..... Respondents
                            Through: Ms. Avnish Ahlawat, Adv. for R-1&2.
                                    Mr. Nawal Kishore Jha, ASC for MCD

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
    1. Whether reporters of Local papers may                  YES
       be allowed to see the judgment?

    2. To be referred to the reporter or not?                 YES

    3. Whether the judgment should be reported                YES
       in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 4278/2011 titled as Delhi Flowers

Cutters, Growers & Suppliers Welfare Society (Regd.) Vs. GNCTD &

Ors.

RAJIV SAHAI ENDLAW (JUDGE) JULY 28, 2011 anb