Dr.Ravi Prakash vs Uoi & Ors.
2011 Latest Caselaw 3323 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+              WRIT PETITION (CIVIL) NO.5616/2010 &
                        CM No.11026/2010

                                         Date of Decision: July 13, 2011
        DR. RAVI PRAKASH                     ...... Petitioner
                       Through          Mr. Amit Anand, Advocate.

                       versus

        UOI & ORS.                            ..... Respondents
                            Through     Mr. Sachin Dutta, Advocate for
                                        R1 to 3.
        CORAM:
        HON'BLE MR. JUSTICE ANIL KUMAR
        HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
1.      Whether Reporters of local papers may be allowed to see the
        judgment?
2.      To be referred to the Reporter or not?
3.      Whether the judgment should be reported in the Digest?

ANIL KUMAR, J. (ORAL)

1. After some arguments, learned counsel for the

petitioner seeks more time to complete his submissions.

Considering that the matter has been adjourned repeatedly, we are

not inclined to adjourn the matter any further.

2. The learned counsel for the petitioner, however, on

instructions is agreeable that the interim order granted by this

Court on 18th August, 2010, restraining repatriation of the petitioner

from the respondent Nos.2 and 3, to respondent No.4 be vacated,

subject to the outcome of the present writ petition.

3. Learned counsel for the respondents is agreeable to

this.

4. In the circumstances, the interim order dated 18th

August, 2010 is vacated and the petitioner would be liable to be

repatriated to his parent department/respondent No.4. The

repatriation of the petitioner to his parent department and the plea

that he is entitled to absorption shall, however, be subject to the

outcome of the present petition.

5. CM No.11026/2010 stands disposed of.

6. List the petition in the category of 'After Notice Misc.

Matters' on 19th August, 2011.

ANIL KUMAR, J.

SUDERSHAN KUMAR MISRA, J.

JULY 13, 2011 dr