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Mr. Shakti Nath & Ors. vs Alpha Tiger Cyprus Investments ...
2011 Latest Caselaw 3106 Del

Citation : 2011 Latest Caselaw 3106 Del
Judgement Date : 4 July, 2011

Delhi High Court
Mr. Shakti Nath & Ors. vs Alpha Tiger Cyprus Investments ... on 4 July, 2011
Author: Manmohan Singh
*          HIGH COURT OF DELHI : NEW DELHI

                                             Decided on : 4th July, 2011

                         CS(OS) NO.394/2011

MR. SHAKTI NATH & ORS.                                 ..... Plaintiffs


                                 versus


ALPHA TIGER CYPRUS INVESTMENTS NO.2 LTD. & ORS.
                                         ..... Defendants

Advocates who appeared in this case:
For the Plaintiffs : Mr Sanjeev Puri, Sr. Adv. with Mr. Ruchin
                     Midha and Mr Rohit Puri, Advs.

For the Defendants    : Mr Suhail Dutt, Sr. Adv. with Mr Ujjwal Sharma
                        and Mr Achit Singh, Advs. for R-1 to 4.


Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders, see judgment dated 4th July, 2011 passed in OMP

No.99/2011.

MANMOHAN SINGH, J.

JULY 04, 2011

 
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