Mohd. Imran vs Hina
2011 Latest Caselaw 106 Del

               * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of Reserve: 6th January, 2010
                                             Date of Order: 7th January, 2010

+CRL. M.C. 15/2011 with Crl. M.A. 64/2011, 65/2011 & 66/2011

%                                                               07.01.2011

MOHD. IMRAN                                                ..... Petitioner
                           Through: Mr. Mohd. Hanif and Mr. Kamal Singh
                           Pundir, Advocates

                           versus

HINA                                                       ..... Respondent
                           Through: None.


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

Issue notice of the petition and applications to the respondent

returnable for 28th March, 2011.

JANUARY 70, 2011 SHIV NARAYAN DHINGRA, J. acm