Happy College Of Education vs National Council For Teacher ...
2011 Latest Caselaw 1219 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

%                         Date of decision: 28th February, 2011

+                   W.P.(C) No. 9765/2009
       HAPPY COLLEGE OF EDUCATION             ......Petitioner
               Through: Mr. Sanjay Sharawat, Advocate.
                                   Versus
       NATIONAL COUNCIL FOR TEACHER
       EDUCATION & ANR.                   .....Respondents

Through: Mr. Amitesh Kumar, Advocate.

CORAM:

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. Whether reporters of Local papers may be allowed to see the judgment? Yes

2. To be referred to the reporter or not? Yes

3. Whether the judgment should be reported Yes in the Digest?

RAJIV SAHAI ENDLAW, J

For judgment, see WP(C) 9670/2009 titled Kalpana

Chawla College of Education for Women & Ors Vs. National

Council for Teacher Education & Anr.

RAJIV SAHAI ENDLAW, J FEBRUARY 28, 2011.