Rastriya Vidya College Of ... vs National Council For Teacher ...
2011 Latest Caselaw 1216 Del

    *        IN THE HIGH COURT OF DELHI AT NEW DELHI

%                               Date of decision: 28th February, 2011

+                        W.P.(C) No. 9766/2009
        RASTRIYA VIDYA COLLEGE OF EDUCATION
        & ANR.                                   ...Petitioners
                     Through: Mr. Sanjay Sharawat, Advocate.
                                        Versus
        NATIONAL COUNCIL FOR TEACHER
        EDUCATION & ANR.                    .....Respondents

Through: Mr. Amitesh Kumar, Advocate.

CORAM:

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. Whether reporters of Local papers may be allowed to see the judgment? Yes

2. To be referred to the reporter or not? Yes

3. Whether the judgment should be reported Yes in the Digest?

RAJIV SAHAI ENDLAW, J

For judgment, see WP(C) 9670/2009 titled Kalpana Chawla

College of Education for Women & Ors Vs. National Council for

Teacher Education & Anr.

RAJIV SAHAI ENDLAW, J FEBRUARY 28, 2011.