Citation : 2011 Latest Caselaw 1212 Del
Judgement Date : 28 February, 2011
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 423/2000
% Reserved on :03.02.2011
Decided On: 28.02.2011
RAJIV KUMAR AGGARWAL & ANR. ..... Appellants
Through Mr. Sandeep Sethi, Sr. adv. with
Mr. Pawanjit S. Bindra, Mr. Rohit
Kumar, Mr. Sindhu Sinha, Advs.
versus
UOI & ORS. .... Respondents
Through Mr. Jaswinder Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG
1. Whether reporters of Local papers may be
allowed to see the judgment?
2. To be referred to the reporter or not?
3. Whether the judgment should be reported in
the Digest?
: MOOL CHAND GARG,J.
* For orders, see judgment in FAO 383/1980.
MOOL CHAND GARG,J FEBRUARY 28, 2011 'sg/anb'
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