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Rao Udmi Ram Memorial College Of ... vs National Council For Teacher ...
2011 Latest Caselaw 1211 Del

Citation : 2011 Latest Caselaw 1211 Del
Judgement Date : 28 February, 2011

Delhi High Court
Rao Udmi Ram Memorial College Of ... vs National Council For Teacher ... on 28 February, 2011
Author: Rajiv Sahai Endlaw
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                          Date of decision: 28th February, 2011

+                    W.P.(C) No. 9741/2009
    RAO UDMI RAM MEMORIAL COLLEGE OF
    EDUCATION                           ......Petitioner
                Through: Mr. Sanjay Sharawat, Advocate.
                             Versus
    NATIONAL COUNCIL FOR TEACHER
    EDUCATION & ANR.                .....Respondents

Through: Mr. Amitesh Kumar, Advocate.

CORAM:

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. Whether reporters of Local papers may be allowed to see the judgment? Yes

2. To be referred to the reporter or not? Yes

3. Whether the judgment should be reported Yes in the Digest?

RAJIV SAHAI ENDLAW, J

For judgment, see WP(C) 9670/2009 titled Kalpana

Chawla College of Education for Women & Ors Vs. National

Council for Teacher Education & Anr.

RAJIV SAHAI ENDLAW, J FEBRUARY 28, 2011.

 
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