Lnt College Of Education vs National Council For Teacher ...
2011 Latest Caselaw 1206 Del

       *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                             Date of decision: 28th February, 2011
+
                      W.P.(C) No. 6409/2010

LNT COLLEGE OF EDUCATION                   ......Petitioner
                 Through: Mr. Sanjay Sharawat, Advocate.
                              Versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION & ANR.                          .....Respondents

Through: Mr. V.K. Rao, Sr. Advocate with Mr. Vaibhav Kalra, Advocates.

CORAM:

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. Whether reporters of Local papers may Yes be allowed to see the judgment?

2. To be referred to the reporter or not? Yes

3. Whether the judgment should be reported Yes in the Digest?

RAJIV SAHAI ENDLAW, J

For judgment, see WP(C) 9670/2009 titled Kalpana Chawla

College of Education for Women & Ors Vs. National Council for

Teacher Education & Anr.

RAJIV SAHAI ENDLAW, J FEBRUARY 28, 2011.