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M/S Aero Club & Anr. vs Onkar Travels
2011 Latest Caselaw 5876 Del

Citation : 2011 Latest Caselaw 5876 Del
Judgement Date : 1 December, 2011

Delhi High Court
M/S Aero Club & Anr. vs Onkar Travels on 1 December, 2011
Author: Valmiki J. Mehta
*             IN THE HIGH COURT OF DELHI AT NEW DELHI

+                           RFA No. 127/2003

%                                                        1st December, 2011

       M/S AERO CLUB & ANR.                                 ..... Appellants
                    Through :            Mr.V.N. Kaura with Ms. Paramjeet
                                         Benipal and Mr. Sumit S. Benipal,
                                         Advocates.
                   versus

       ONKAR TRAVELS                                         ..... Respondent
                   Through :             Mr. Vineet Dwivedi, Advocates.

CORAM:
HON'BLE MR. JUSTICE VALMIKI J.MEHTA

To be referred to the Reporter or not?


VALMIKI J. MEHTA, J (ORAL)

       This appeal impugns the judgment of the Trial Court dated 4.10.2002

to the extent that the counter claim of the appellants / defendants was

dismissed.    For the reasons already given while dismissing the RFA

No.122/2003, this appeal is also accordingly dismissed.



                                                  VALMIKI J. MEHTA, J.

DECEMBER 1, 2011 dk

 
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