U.P. Rajya Vidyut Utpadan Nigam ... vs M/S Jain Traders & Ors
2011 Latest Caselaw 3814 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI


                  Judgment reserved on: 25.07.2011

%                 Judgment delivered on: 08.08.2011


+       O.M.P. 363/2008

        U.P. RAJYA VIDYUT UTPADAN NIGAM LTD.      ..... Petitioner
                         Through: Mr. Pradeep Misra & Mr. Daleep
                                  Kumar Dhayani, Advocates.

                      versus

        M/S JAIN TRADERS & ORS         AB+              ..... Respondents
                        Through:      Ms. Sonia Arora, Advocate for the
                                      respondent No. 2.


        CORAM:
        HON'BLE MR. JUSTICE VIPIN SANGHI

        1.    Whether the Reporters of local papers may
              be allowed to see the judgment?                 :    No

        2.    To be referred to the Reporters or not?         :    Yes

        3.    Whether the judgment should be reported
              in the Digest?                                  :    Yes



                               JUDGMENT

VIPIN SANGHI, J.

For detailed judgment, see connected petition, being O.M.P. No.

108/2008, decided on 08.08.2011.

(VIPIN SANGHI) JUDGE

AUGUST 08, 2011 'BSR'