Gtl Infrastructure Ltd. vs Mcd And Ors.
2011 Latest Caselaw 2324 Del

                  *IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                       Date of decision: 29th April, 2011
+                                     W.P.(C) 4084/2010

%        GTL INFRASTRUCTURE LTD.                           .... Petitioner
                       Through: Mr.       Shailesh      Kapoor            &
                                Mr. Shahnawaz Ahmed Malik, Advocates

                                           Versus
         MCD AND ORS.                                                   ..... Respondents
                                Through:     Mr. Parag P. Tripathi, ASG with       Mr. Amey
                                             Nargolkar & Mrs. Maninder Acharya, Advocates
                                             for MCD
                                             Mr. Laliet Kumar, Advocate for UOI

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
1.       Whether reporters of Local papers may               Yes
         be allowed to see the judgment?

2.       To be referred to the reporter or not?              Yes

3.       Whether the judgment should be reported             Yes
         in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 3267/2010 titled Cellular Operators Association of

India & Ors v. Municipal Corporation of Delhi.

RAJIV SAHAI ENDLAW (JUDGE) APRIL 29, 2011 bs/pp