Idea Cellular Limited vs Mcd And Ors
2011 Latest Caselaw 2321 Del

                  *IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                       Date of decision: 29th April, 2011
+                                   W.P.(C) 3423/2010
%        IDEA CELLULAR LIMITED                                           ..... Petitioner
                        Through:              Mr. Sandeep Sethi, Sr. Adv. with Ms.
                                              Sonali Jaitley, Ms. Devika Chadha & Mr.
                                              Varun Arora, Advocates
                                           Versus
         MCD AND ORS                                                   ... Respondents
                                Through:      Mr. Parag P. Tripathi, ASG with
                                              Mr. Amey Nargolkar & Mrs. Maninder
                                              Acharya, Advocates for MCD
                                              Mr.      Sudhindra      Tripathi     for
                                              Mr. Peeyoosh Kalra, Advocate for R-2

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
1.       Whether reporters of Local papers may               Yes
         be allowed to see the judgment?

2.       To be referred to the reporter or not?              Yes

3.       Whether the judgment should be reported             Yes
         in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 3267/2010 titled Cellular Operators Association of India & Ors v. Municipal Corporation of Delhi.

RAJIV SAHAI ENDLAW (JUDGE) APRIL 29, 2011 bs/pp