Wireless Tt Info Services Ltd vs Municipal Corporation Of Delhi & ...
2011 Latest Caselaw 2320 Del

                     *IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                       Date of decision: 29th April, 2011

                                  W.P.(C) 13863/2009

%        WIRELESS TT INFO SERVICES LTD                       .... Petitioner
                        Through: Mr.       Shailesh      Kapoor            &
                                 Mr. Shahnawaz Ahmed Malik, Advocates

                                            Versus

     MUNICIPAL CORPORATION OF DELHI
     & ANR                                           .......Respondents
                    Through: Mr. Parag P. Tripathi, ASG with
                             Mr. Amey Nargolkar & Mrs. Maninder
                             Acharya, Advocates for MCD.
CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
1.       Whether reporters of Local papers may             Yes
         be allowed to see the judgment?

2.       To be referred to the reporter or not?            Yes

3.       Whether the judgment should be reported           Yes
         in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 3267/2010 titled Cellular Operators Association of India & Ors v. Municipal Corporation of Delhi.

RAJIV SAHAI ENDLAW (JUDGE) APRIL 29, 2011 bs/pp