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Wireless Tt Info Services Ltd vs Municipal Corporation Of Delhi ...
2011 Latest Caselaw 2318 Del

Citation : 2011 Latest Caselaw 2318 Del
Judgement Date : 29 April, 2011

Delhi High Court
Wireless Tt Info Services Ltd vs Municipal Corporation Of Delhi ... on 29 April, 2011
Author: Rajiv Sahai Endlaw
                     *IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Date of decision: 29th April, 2011

+                                   W.P.(C) 14178/2009

%        WIRELESS TT INFO SERVICES LTD                      ..... Petitioner
                       Through:  Mr.       Shailesh     Kapoor            &
                                 Mr. Shahnawaz Ahmed Malik, Advocates

                                            Versus

     MUNICIPAL CORPORATION OF
     DELHI AND ANR                                                   ..... Respondents
                    Through: None
CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
1.       Whether reporters of Local papers may           Yes
         be allowed to see the judgment?

2.       To be referred to the reporter or not?          Yes

3.       Whether the judgment should be reported         Yes
         in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 3267/2010 titled Cellular Operators Association of India & Ors v. Municipal Corporation of Delhi.

RAJIV SAHAI ENDLAW (JUDGE) APRIL 29, 2011 bs/pp

 
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