Delhi Transport Corporation vs Sh. Gian Chand (Ex-Conductor)
2010 Latest Caselaw 5459 Del

Citation : 2010 Latest Caselaw 5459 Del
Judgement Date : 30 November, 2010

Delhi High Court

Delhi Transport Corporation vs Sh. Gian Chand (Ex-Conductor) on 30 November, 2010

Author: Manmohan Singh

*            HIGH COURT OF DELHI : NEW DELHI

+                   W.P (C) No. 10965 of 2005


Delhi Transport Corporation                            ......Petitioner
                     Through:               Mr. J. S. Bhasin, Adv.

                      Versus

Sh. Gian Chand (Ex-Conductor)                     ......Respondent
                    Through:                Mr. Prashant Katara, Adv.

                                 Judgment reserved on   : 21.09.2010
%                                Judgment pronounced on: 30.11.2010

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

      1.   Whether the Reporters of local papers may
           be allowed to see the judgment?

      2.   To be referred to Reporter or not?

      3.   Whether the judgment should be reported
           in the Digest?

MANMOHAN SINGH, J.

For orders, see judgment dated 30th November, 2010 passed in

WP (C) No.10967/2005.

MANMOHAN SINGH, J. November 30, 2010 jk

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