Sudesh Hans vs Gian Chand Hans
2010 Latest Caselaw 5199 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Date of Reserve: November 12, 2010
                                                Date of Order: 15th November, 2010

+ Review Petition No. 15/2010 in Arb. Petition No. 382/2008
%                                                                      15.11.2010


        SUDESH HANS                                           ..... Petitioner
                                  Through: Mr. D.L.Dhingra, Advocate

                         versus


        GIAN CHAND HANS                       ..... Respondent
                      Through: Mr. Subhash Chand Gawri, Advocate


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

No ground is made out in the review petition to review order

dated 18th September, 2009 passed by this Court. The review petition is

hereby dismissed.

November 15, 2010 SHIV NARAYAN DHINGRA, J. vn