Uoi & Anr. vs M/S Binode Engineering & ...
2010 Latest Caselaw 2778 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Date of Reserve: 16th April, 2010
                                                         Date of Order: May 25, 2010

+ RP No. 13/2010 & EA No. 179/2010 in Ex. P. 231/2006
%                                                                      25.5.2010


        Union of India & Anr.                         ... Decree Holder
                           Through: Mr. J.K.Kalia, Advocate

                Versus


        M/s Binode Engineering &
        Mechanical Works                    ... Judgment Debtor
                         Through: Mr. D.Moitra, Advocate


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This review petition/application has been filed for

review/recalling order dated 6th July, 2009. I find no ground to review order

dated 6th July, 2009. The application is hereby dismissed.

Another application being EA No. 179/2010 is also dismissed.

May 25, 2010                                    SHIV NARAYAN DHINGRA, J.
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