Shri Rehmat Ullah (Deceased) Thru ... vs Mst. Hassan Bano & Ors.
2010 Latest Caselaw 2757 Del

Citation : 2010 Latest Caselaw 2757 Del
Judgement Date : 24 May, 2010

Delhi High Court

Shri Rehmat Ullah (Deceased) Thru ... vs Mst. Hassan Bano & Ors. on 24 May, 2010

Author: Shiv Narayan Dhingra

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Date of Reserve: 16th April, 2010
                                                       Date of Order: 24th May, 2010

+ R.P. No. 157/2010 & CM No. 6816/2010 in CM(M) No. 593/2008

%                                                                      24.5.2010

        Shri Rehmat Ullah (Deceased)
        Thru LRs                                                       ... Petitioner
                          Through: None

                Versus


        Mst. Hassan Bano & Ors.                    ... Respondents
                         Through: Mr. V.B.Andley, Sr. Advocate with
                         Mr. Rajinder Mathur, Advocate


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This Review Petition/application has been filed to review/recall

the order dated 12th March, 2010 passed by this Court. I find no grounds to

review/recall the order dated 12th March, 2010. The review application is

hereby dismissed.

Application being CM No. 6816/2010 for stay of order dated 12 th

March, 2010 is also dismissed.

May 24, 2010 SHIV NARAYAN DHINGRA, J. vn