Bhel vs Delkon India Pvt. Ltd.
2010 Latest Caselaw 2756 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Date of Reserve: 16th April, 2010
                                                       Date of Order: 24th May, 2010

+ OMP No. 317/2001

%                                                                      24.05.2010

        Bharat Heavy Electrical Limited             ... Petitioner
                          Through: Mr. J.C.Seth, Advocate

                Versus


        Delkon India Pvt. Ltd.                      ... Respondents
                           Through: Mr. Chetan Sharma, Sr. Advocate with
                           Ms. Puja Anand, Advocate

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

RP No. 300/2009 & IA No. 10409/2009

This review petition/application has been filed for review of

judgment dated 15th July, 2009. I find no grounds to review the judgment

dated 15th July, 2009. The application is hereby dismissed.

May 24, 2010 SHIV NARAYAN DHINGRA, J. vn