Housing & Urban Development Ltd. vs M/S M.M.Shoes (East) Ltd. & Anr.
2010 Latest Caselaw 1687 Del

     *            IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                             Date of Reserve: February 16, 2010
                                                                 Date of Order: March, 25, 2010
+ RP 63/2010 in CM(M) 26/2010
%                                                                     25.03.2010
      Housing & Urban Development Ltd.                         ...Petitioner
      Through: Mr. A.K. Singh, Mr. S.K. Singh and Mr. Gitanju Suraj, Advocates

         Versus

         M/s M.M. Shoes (East) Ltd. & Anr.                                          ...Respondents
         Through: nemo


         JUSTICE SHIV NARAYAN DHINGRA

1.       Whether reporters of local papers may be allowed to see the judgment?

2.       To be referred to the reporter or not?

3.       Whether judgment should be reported in Digest?


         ORDER

CM 2816/2010 (exemption)

1. Allowed subject to all just exceptions.

RP 63 of 2010 in CM(M) 26/2010

1. No ground for review is made out. The review application is hereby dismissed.

March 25, 2010 SHIV NARAYAN DHINGRA J. rd

CM(M) 26/2010 Housing & Urban Development Corp. Ltd v. M/s MM Shoes (East) Ltd. & Anr. Page 1 Of 1