Amit Goel & Anr. vs State Bank Of India & Ors.
2010 Latest Caselaw 1470 Del

*               IN THE HIGH COURT OF DELHI AT NEW DELHI

+          C.M. (Main) No.1950-1951 of 2006 & C.M. Appl. No.15532 of 2006

%                                                                         16.03.2010

      AMIT GOEL & ANR.                                       ......Petitioners
                                  Through: Mr. R.K. Saini & Mr. Nikhil Bhalla,
                                           Advocates.

                                       Versus

      STATE BANK OF INDIA & ORS.                      ......Respondents
                           Through: Mr. S.L. Gupta, Mr. Virender Singh and
                                    Mr. Ravi Shankar, Advocates for R-1 & 2.
                                    Mr. Rajeev Sharma, Advocate for R-3 to 5.

                                                   Date of Reserve: 3rd February, 2010
                                                     Date of Order: March 16, 2010

      JUSTICE SHIV NARAYAN DHINGRA

1.    Whether reporters of local papers may be allowed to see the judgment?
2.    To be referred to the reporter or not?
3.    Whether judgment should be reported in Digest?

                                 JUDGMENT

The petition is dismissed. For detailed reasons, see order passed in C.M. (M)

No.1952-1953 of 2006.

SHIV NARAYAN DHINGRA J. MARCH 16, 2010 'AA'