Prem Chand Gupta & Anr. vs Ajay Kumar Jain
2010 Latest Caselaw 1259 Del

*                IN THE HIGH COURT OF DELHI AT NEW DELHI

+                           C.M. (Main) No.361 of 2009

%                                                                         05.03.2010

      PREM CHAND GUPTA & ANR.                        ......Petitioners
                          Through: Mr. Sachin Datta & Ms. Shaila Arora,
                                   Advocates.

                                         Versus

      AJAY KUMAR JAIN                                          ......Respondent
                                    Through: Ms. Nandni Sahni, Advocate.

                                                   Date of Reserve: 1st February, 2010
                                                       Date of Order: 5th March, 2010

      JUSTICE SHIV NARAYAN DHINGRA

1.    Whether reporters of local papers may be allowed to see the judgment?

2.    To be referred to the reporter or not?

3.    Whether judgment should be reported in Digest?

                                   JUDGMENT

The petition is dismissed. For detailed reasons, see order passed in C.M. (Main)

360 of 2009.

SHIV NARAYAN DHINGRA J. MARCH 05, 2010 'AA'