National Insurance Co. Ltd. vs Urmilla Jain & Ors.
2010 Latest Caselaw 2942 Del

         * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of Reserve: May 24, 2010
                                               Date of Order: 3rd June, 2010
FAO 75 of 1994
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                                                                 03.06.2010

NATIONAL INSURANCE COMPNAY LTD.              ... Petitioner
                Through: Mr. V.P. Chaudhary, Sr. Advocate
                with Ms Sushma, Advocate
        Versus

URMILLA JAIN & ORS.                                     ... Respondents
                 Through: Nemo


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

JUDGMENT

In view of the judgment of this Court in F.A.O. No.257 of 1991

titled "Neeta Trehan & Ors. Vs. Gopal Krishan & Ors.", decided on 17th

May, 2010, present appeal is hereby dismissed.

June 03 , 2010 SHIV NARAYAN DHINGRA, J. acm