Sh. S. Mohinder Pal Singh Khurana & ... vs M/S. Modi Alkalies & Chemicals ...
2010 Latest Caselaw 3556 Del

       *                   HIGH COURT OF DELHI : NEW DELHI

       +                           CS(OS) No.594/1998

      %                               Decided on:         30th July, 2010

             Sh. S. Mohinder Pal Singh Khurana & Anr.      ..... Plaintiff
                                Through : Mr. Arun K. Verma and Mr. Aman
                                           Anand, Advs.

                          Versus

          M/s. Modi Alkalies & Chemicals Ltd. & Ors.       ..... Defendants
                             Through : Mr. Rahul Gupta and Mr. Rajnish
                                        Mishra, Advs.
       Coram:

       HON'BLE MR. JUSTICE MANMOHAN SINGH

       1. Whether the Reporters of local papers may
          be allowed to see the judgment?

       2. To be referred to Reporter or not?

       3. Whether the judgment should be reported
          in the Digest?

       MANMOHAN SINGH, J.

For orders see judgment dated 30th July, 2010 passed in CS(OS)

No.131/2005.

MANMOHAN SINGH, J.

July 30, 2010

CS(OS) No.206/2002 1 of 1