Madan Mohan vs Prem Lata Malhotra & Ors.
2010 Latest Caselaw 3531 Del

                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                      Date of Reserve: 16th July, 2010
                                                         Date of Order: 29th July, 2010

+ R.P.No. 285/2010 in CM(M) No. 1329/2007
%                                                                           29.7.2010

        Madan Mohan                                            ... Petitioner
                                            Through: Mr. Chetan Sharma, Sr. Advocate
                                            with Mr. Rakesh Mahajan, Advocate

                Versus


        Prem Lata Malhotra & Ors.                              ... Respondents


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

I find no ground to review judgment dated 10th May, 2010. The

review petition is hereby dismissed.

July 29, 2010 SHIV NARAYAN DHINGRA, J. vn