Sheetal & Ors. vs Delhi Subordinate Services ...
2010 Latest Caselaw 3153 Del

Citation : 2010 Latest Caselaw 3153 Del
Judgement Date : 7 July, 2010

Delhi High Court

Sheetal & Ors. vs Delhi Subordinate Services ... on 7 July, 2010

Author: Manmohan Singh

*         HIGH COURT OF DELHI : NEW DELHI

+                   WP (C) No. 12461/2009

%                   Judgment decided on :      7th July, 2010

Sheetal & Ors.                                 .....Petitioners
                    Through: Mr. Ajay Kumar, Adv.

                    Versus

Delhi Subordinate Services
Selection Board                                .....Respondent
                   Through: Ms. Zubeda Begum with
                            Ms. Sana Ansari, Advs.

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment dated 7th July, 2010 passed in

WP (C) No.11522/2009.

MANMOHAN SINGH, J.

JULY 07, 2010

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