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Sandeep Rana & Ors. vs Delhi Subordinate Services ...
2010 Latest Caselaw 3152 Del

Citation : 2010 Latest Caselaw 3152 Del
Judgement Date : 7 July, 2010

Delhi High Court
Sandeep Rana & Ors. vs Delhi Subordinate Services ... on 7 July, 2010
Author: Manmohan Singh
*         HIGH COURT OF DELHI : NEW DELHI

+                   WP (C) No. 14071/2009

%                   Judgment decided on :      7th July, 2010

Sandeep Rana & Ors.                          .....Petitioners
                  Through: Mr. Ajay Kumar, Adv.

                    Versus

Delhi Subordinate Services
Selection Board                                 .....Respondent
                   Through: Mr. S.Q. Kazim with Mr. Alim
                   Mizaj and Mr. Haris Usmani, Advs.
Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment dated 7th July, 2010 passed in

WP (C) No.11522/2009.

MANMOHAN SINGH, J.

JULY 07, 2010

 
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