Pritam Singh vs Satish & Anr.
2010 Latest Caselaw 44 Del

*               IN THE HIGH COURT OF DELHI AT NEW DELHI

+                C.M. (Main) No.3 of 2010 & C.M. Appl. No.31 of 2010

%                                                                            07.01.2010
     PRITAM SINGH                                              ..... Petitioner
                                   Through: Mr. S.S. Saluja, Advocate.

                                        Versus

     SATISH AND ANR.                                              ..... Respondents


                                                      Date of Reserve: 6th January, 2010
                                                       Date of Order: 7th January, 2010

     JUSTICE SHIV NARAYAN DHINGRA

1.   Whether reporters of local papers may be allowed to see the judgment?

2.   To be referred to the reporter or not?

3.   Whether judgment should be reported in Digest?

                                      ORDER

ADMIT.

Issue notice of the petition to the respondents, returnable for 4th March, 2010.

SHIV NARAYAN DHINGRA J. JANUARY 07, 2010 'AA'