Country Inns And Suites By ... vs Country Inn Private Ltd.
2010 Latest Caselaw 828 Del

    *                HIGH COURT OF DELHI : NEW DELHI

+        I.A. Nos. 11437/2009 & 15398/2009 in CS(OS) No. 1652/2009


               COUNTRY INNS AND SUITES BY CARLSON,
               INC. & ANR.                                ...Plaintiffs
                         Through : Mr. Vivek Dhokalia and Ms. Punita
                                   Bhargava, Advs.

                                  Versus

               COUNTRY INN PRIVATE LTD.                 ....Defendant
                       Through  : Mr. Vijay Pal Dalmia, Mr. Varun
                                  Singh, Ms. Anubha Singh and
                                  Mr. Vikas Mishra, Advs.

         Decided on: February 11th, 2010

         Coram:

         HON'BLE MR. JUSTICE MANMOHAN SINGH

         1. Whether the Reporters of local papers may
            be allowed to see the judgment?                   Yes

         2. To be referred to Reporter or not?                Yes

         3. Whether the judgment should be reported           Yes
            in the Digest?

    MANMOHAN SINGH, J.

For orders see judgment dated 11th February, 2010 passed in CS(OS)

No.2264/2008.

MANMOHAN SINGH, J. FEBRUARY 11, 2010 jk