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M/S Ace Promoters vs Alok Goyle & Ors.
2010 Latest Caselaw 827 Del

Citation : 2010 Latest Caselaw 827 Del
Judgement Date : 11 February, 2010

Delhi High Court
M/S Ace Promoters vs Alok Goyle & Ors. on 11 February, 2010
Author: Shiv Narayan Dhingra
*               IN THE HIGH COURT OF DELHI AT NEW DELHI

+             C.M. (M) No.699 of 2007 & C.M. Appl. No.6958 of 2007

%                                                                          11.02.2010

     M/S. ACE PROMOTERS                                      ......Petitioner
                                   Through: Mr. Anurag Chawla, Advocate

                                        Versus

     ALOK GOYLE & ORS.                                         ......Respondents
                                   Through: Mr. Vinay Bhasin, Senior Advocate with
                                            Mr. J.C. Mahindroo & Mr. H.L. Raina,
                                            Advocates for R-1.
                                            Ms. Anu Bagai, Advocate for R-2 & 3.

                                                    Date of Reserve: 4th February, 2010
                                                     Date of Order: 11th February, 2010

     JUSTICE SHIV NARAYAN DHINGRA

1.   Whether reporters of local papers may be allowed to see the judgment?

2.   To be referred to the reporter or not?

3.   Whether judgment should be reported in Digest?

                                  JUDGMENT

The petition is disposed of in terms of the order passed in C.R.P. No.97 of 2007.

SHIV NARAYAN DHINGRA J.

FEBRUARY 11, 2010 'AA'

 
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