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Indore Professional Studies ... vs Ernet India
2010 Latest Caselaw 826 Del

Citation : 2010 Latest Caselaw 826 Del
Judgement Date : 11 February, 2010

Delhi High Court
Indore Professional Studies ... vs Ernet India on 11 February, 2010
Author: Shiv Narayan Dhingra
                 * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Date of Reserve: 8th February, 2010
                                                   Date of Order: 11th February, 2010

CM (M) No. 182/2010
%                                                                           11.02.2010

       Indore Professional Studies Academcy                        ... Petitioner
                           Through: Ms. Poonam, Advocate

               Versus


       ERNET India                                                 ... Respondent


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

CM No. 2375/2010 (exemption)

Allowed subject to all just exceptions.

CM(M) No. 182/2010 & CM No. 2374/2010

Notice be issued to the respondent returnable for 7th April, 2010.

February 11, 2010 SHIV NARAYAN DHINGRA, J. vn

 
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