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K. B. Yadav vs Ajai Singh
2010 Latest Caselaw 608 Del

Citation : 2010 Latest Caselaw 608 Del
Judgement Date : 3 February, 2010

Delhi High Court
K. B. Yadav vs Ajai Singh on 3 February, 2010
Author: Mool Chand Garg
*                 IN THE HIGH COURT OF DELHI AT NEW DELHI


+     CCP No. 46/2003

%                                          Date of Decision: 03.02.2010
                                                            .... Petitioner
K.B. YADAV

                        Through: Mr. G.D. Gupta, Sr. Adv. with Mr. R.K.
                                 Saini, adv.


                                  Versus
AJAI SINGH                                            .... Respondent
                        Through: Mr. H.K. Gangwani, adv.



CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether reporters of Local papers may be                  Yes
       allowed to see the judgment?
2.     To be referred to the reporter or not?                     No
3.     Whether the judgment should be reported in                 No
       the Digest?

:      MOOL CHAND GARG, J.

*

In view of the judgment passed in W.P.(C)No.6867/2001 on

3.2.2010, the contempt petition stands dismissed.

MOOL CHAND GARG, J.

FEBRUARY 03, 2010 ANIL KUMAR, J.

 
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