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Raghunandan Sharma vs Tarun Kumar & Ors.
2010 Latest Caselaw 584 Del

Citation : 2010 Latest Caselaw 584 Del
Judgement Date : 2 February, 2010

Delhi High Court
Raghunandan Sharma vs Tarun Kumar & Ors. on 2 February, 2010
Author: Shiv Narayan Dhingra
                 * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Date of Reserve: 1st February, 2010
                                                  Date of Order: 2nd February, 2010

CM(M) No. 140/2010
%                                                                       02.02.2010

       Raghunandan Sharma                                 ... Petitioner
                        Through: Mrs. Mala Goel, Advocate

               Versus

       Tarun Kumar & Ors.                                         ... Respondents


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

CM No. 1959/2010 (Exemption)

Allowed subject to all just exceptions.

CM(M) No. 140/2010 & CM No. 1957/2010

Issue notice to the respondents returnable for 14th May, 2010.

CM No. 1958/2010 (stay)

The application is allowed. The operation of order dated 21.11.2009 shall

remain stayed till further orders.

February 02, 2010 SHIV NARAYAN DHINGRA, J. vn

 
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