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Shri Madan Mohan Gupta & Ors. vs M/S Nand Ram Sudershan Kumar
2010 Latest Caselaw 551 Del

Citation : 2010 Latest Caselaw 551 Del
Judgement Date : 1 February, 2010

Delhi High Court
Shri Madan Mohan Gupta & Ors. vs M/S Nand Ram Sudershan Kumar on 1 February, 2010
Author: Shiv Narayan Dhingra
*               IN THE HIGH COURT OF DELHI AT NEW DELHI

+       C.M. (Main) No.107 of 2010 & C.M. Appl. Nos.1569-1570 of 2010

%                                                                           01.02.2010

     SHRI MADAN MOHAN GUPTA & ORS.                ......Petitioners
                        Through: Mr. O.P. Verma, Advocate.

                                        Versus

     M/S. NAND RAM SUDERSHAN KUMAR                               ......Respondent

                                                    Date of Reserve: 27th January, 2010
                                                      Date of Order: 1st February, 2010

     JUSTICE SHIV NARAYAN DHINGRA

1.   Whether reporters of local papers may be allowed to see the judgment?

2.   To be referred to the reporter or not?

3.   Whether judgment should be reported in Digest?

                                  JUDGMENT

Notice of the petition be issued to the respondent, returnable for 12th May, 2010.

SHIV NARAYAN DHINGRA J.

FEBRUARY 01, 2010 'AA'

 
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