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Dinesh Gupta & Anr. vs Raj Kumari Gupta
2010 Latest Caselaw 550 Del

Citation : 2010 Latest Caselaw 550 Del
Judgement Date : 1 February, 2010

Delhi High Court
Dinesh Gupta & Anr. vs Raj Kumari Gupta on 1 February, 2010
Author: Shiv Narayan Dhingra
     *            IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                  Date of Reserve: January 18, 2009
                                                     Date of Order: February 01, 2010
+ RA No.1/2010 in CS(OS) 68/2005
%                                                                        01.02.2010
      Dinesh Gupta & Anr.                                        ...Plaintiffs
      Through: nemo

         Versus

         Raj Kumari Gupta                                   ...Defendant
         Through: Mr. G.S.Raghav & Mr. Pankaj Sarin, Advocates


         JUSTICE SHIV NARAYAN DHINGRA

1.       Whether reporters of local papers may be allowed to see the judgment?

2.       To be referred to the reporter or not?

3.       Whether judgment should be reported in Digest?


         ORDER

1. No ground for review is made out. The review application is hereby dismissed.

February 01, 2010 SHIV NARAYAN DHINGRA J. rd

CS(OS) 68/2005 Dinesh Gupta & Anr. Raj Kumari Gupta Page 1 Of 1

 
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