Brahmanand Gupta & Ors. vs The State (Through C.B.I.)
2010 Latest Caselaw 1148 Del

           HIGH COURT OF DELHI: NEW DELHI
+        BAIL APPLICATION No. 308/2010
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BRAHMANAND GUPTA & ORS.                    ......Petitioners
                    Through: Mr.Amarendra Sharan, Sr.Adv.
                             with Mr.I.U.Khan, Mr.S.A.Hashmi &
                             Mr.Anil Kumar Sharma,Advs.


                    Versus

THE STATE (THROUGH C.B.I.)                  .....Respondent

                    Through: Mr. R.S. Cheema, Sr. Adv. with Mr.
                             D.P. Singh, Mr. Vikas Pahwa,
                             Standing Counsel, Mr. K.S. Nalwa,
                             Mr. Saurabh Soni, Mr. Biswajit
                             Kumar Patra and Ms. Tarannum
                             Cheema, Advocates for CBI.

                              Mr. K.K. Sud, Sr. Advocate and Mr.
                              H.S. Phoolka Sr. Advocate with Ms
                              Kamna Vohra, Ms. Sunita Tiwari
                              and Mr. Kanwar Faisal, Advocates
                              for the complainants.

A.K. PATHAK, J.

For orders see Bail Application No.306/2010.

A.K. PATHAK, J

February 26, 2010 ps