Citation : 2010 Latest Caselaw 4052 Del
Judgement Date : 31 August, 2010
* HIGH COURT OF DELHI : NEW DELHI
+ WP (C) No.377/2010
% Decided on: 31st August, 2010
RAMANJEET KAUR ........Petitioner
Through : Dr. Sarbjit Sharma, Adv. with
Mr. Sumit Sharma, Adv. and
Ms. Seema Aggarwal, Adv.
Versus
DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
& ORS. ....Respondents
Through : Mr. I.S. Bakshi, Adv. for DSGMC.
Coram:
HON'BLE MR. JUSTICE MANMOHAN SINGH
1. Whether the Reporters of local papers may
be allowed to see the judgment?
2. To be referred to Reporter or not?
3. Whether the judgment should be reported
in the Digest?
MANMOHAN SINGH, J.
For orders see judgment dated 31st August, 2010 passed in
WP (C) No.354/2010.
MANMOHAN SINGH, J. AUGUST 31, 2010 jk
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