Delhi Sikh Gurudwara Management ... vs Ms. Gurmeet Kaur & Anr.
2010 Latest Caselaw 4046 Del

*                    HIGH COURT OF DELHI : NEW DELHI

+                           WP (C) No.2563/2010

%                         Decided on:       31st August, 2010

       DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
       & ORS.                                      ....Petitioners
                      Through : Mr. I.S. Bakshi, Adv.


                          Versus


       MS. GURMEET KAUR & ANR.                ........Respondents
                     Through : Dr. Sarbjit Sharma, Adv. with
                               Mr. Sumit Sharma, and
                               Ms. Seema Aggarwal, Advs. for R-1.

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment dated 31st August, 2010 passed in

WP (C) No.354/2010.

MANMOHAN SINGH, J. AUGUST 31, 2010 jk