Arun Kumar Jain & Ors. vs Airport Authority Of India & Anr.
2010 Latest Caselaw 4040 Del

*                  HIGH COURT OF DELHI : NEW DELHI

+                        WP (C) No.2133/2010

%                     Decided on:         31st August, 2010

    ARUN KUMAR JAIN & OTHERS                  ........Petitioners
           Through:    Mr. Rakesh Tiku with
                       Mr. Prakash Gautam, Adv.

                Versus

    AIRPORT AUTHORITY OF INDIA & ANR.                ....Respondents
              Through: Mr. P.S. Patwalia, Sr. Adv. with Ms. Anjana
                       Gosain, Adv. for R-1.
                       Ms. Manjusha Wadhwa, Adv. with
                       Mr. Kanwaljeet Singh, Section Officer, for
                       R-2/UOI.
Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment dated 31st August, 2010 passed in

WP (C) No.2136/2010.

MANMOHAN SINGH, J.

AUGUST 31, 2010 dp