Shri Kishan Chand Sharma vs Shri Gian Prakash Sharma & Ors.
2010 Latest Caselaw 4006 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                 Judgment Reserved on: 19.8.2010
                 Judgment Delivered on: 30.8.2010

+         RSA No. 131/2010 & CM No.11769/2010

SHRI KISHAN CHAND SHARMA              ...........Appellant
             Through: Mr.Basant Kumar Gupta and
                      Mr.Bijender Singh, Advocates.

                          Versus

SHRI GIAN PRAKASH SHARMA & ORS.        ..........Respondents
              Through: Mr.R.K. Bhardwaj and Mr. Dheeraj
                       Bhardwaj, Advocates

      CORAM:
      HON'BLE MS. JUSTICE INDERMEET KAUR

    1. Whether the Reporters of local papers may be allowed to
       see the judgment?

    2. To be referred to the Reporter or not?                 Yes

    3. Whether the judgment should be reported in the Digest?
                                                         Yes


INDERMEET KAUR, J.

For orders see RSA No.75/2008.

INDERMEET KAUR, J. AUGUST 30, 2010 nandan