Citation : 2010 Latest Caselaw 4004 Del
Judgement Date : 30 August, 2010
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment Reserved on: 19.8.2010
Judgment Delivered on: 30.8.2010
+ RSA No. 90/2008 & CM No.5454/2008
SHRI RAM NIWAS SHARMA ............Appellant
Through: Mr.Sudhir Walia, Advocate.
Versus
SHRI JAI LAL (Through LRs) & Ors. ..........Respondents
Through: Mr.R.K. Bhardwaj and Mr. Dheeraj
Bhardwaj, Advocates.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR
1. Whether the Reporters of local papers may be allowed to
see the judgment?
2. To be referred to the Reporter or not? Yes
3. Whether the judgment should be reported in the Digest?
Yes
INDERMEET KAUR, J.
For orders see RSA No.75/2008.
INDERMEET KAUR, J. AUGUST 30, 2010 nandan
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