Mr. Girdhari Ram And Others vs M/S Suman Prakashan Pvt. Ltd.
2010 Latest Caselaw 3883 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                                         Date of Decision: 19th August, 2010
+      CO.PET. 371/2009

MR. GIRDHARI RAM AND OTHERS              ..... Petitioner
     Through       Mr. M. M. Singh, Mr. Sunil Singh, Advs.

                     versus

M/S SUMAN PRAKASHAN PVT LTD            ..... Respondent
     Through      Mr. Sandeep Bhuraria, Advocate for
                  Mr. R. N. Malhotra, ex-director.
                  Mr. S. K. Kalia, Advocate for
                  Mr. Y. N. Malhotra, ex-director.
                  Mr. S. S. Tomar, Advocate for applicant in
                  CAs 960-63/10.
                  Ms. Rajdipa Behura, Advocate for
                  Official Liquidator.
                  Ms. Kanika Singh, Advocate for applicants in
                  CA No.351/2010.
CORAM:

HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA



1.     Whether Reporters of local papers may be allowed to see the
       judgment?
2.     To be referred to the Reporter or not?
3.     Whether the judgment should be reported in the Digest?


SUDERSHAN KUMAR MISRA, J. (Oral)

Co.Appln.No.351/2010 in Co.Pet.No.371/2009

For the reasons stated in the orders passed today dismissing

Co. Appln. No. 519/2010 in Co. Petn. No. 370/2009, this application is

also dismissed.

SUDERSHAN KUMAR MISRA, J.

August 19, 2010 dr