Montblanc Simplo-Gmbh vs New Delhi Stationery Mart
2010 Latest Caselaw 3723 Del

Suit side case

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     R.P. No. 350/2009 in CS (OS) No. 1251/2007


      Montblanc Simplo-GmbH                ...       Plaintiff
                        Through: Mr. N.K. Kaul, Sr. Advocate with
                        Mr. Neel Mason, Ms. Vrinda Sharma,
                        Mr. Sankalp Dalal, Mr. Bhuvan Mishra,
                        Advocates for plaintiffs/ non-applicants
                  versus


      New Delhi Stationery Mart                     ...        Defendant No.1

      Add Corporation Limited              ...     Defendant No.2
                        Through: Mr. Shyam Moorjani, Adv. with Mr. Anil Kumar
                        Sabrawal, Adv. for Defendant No.2/ applicant in R.P.


      CORAM:
      HON'BLE MR. JUSTICE S.L.BHAYANA


                 ORDER

% 10.08.2010

I have heard learned counsel for the plaintiffs/ non-applicants as well as

counsel for defendant No.2/applicant in Revision Petition.

No ground is made out for review of the order dated 13.8.2009.

Review petition stands dismissed.

CS (OS ) No. 1251/2007

List this matter before the Regular Bench for directions on 11th August 2010.

                                                                  S.L.BHAYANA,J


AUGUST      10, 2010
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