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Hazi Dilshad Ali vs Naresh Gaur & Ors.
2010 Latest Caselaw 3664 Del

Citation : 2010 Latest Caselaw 3664 Del
Judgement Date : 6 August, 2010

Delhi High Court
Hazi Dilshad Ali vs Naresh Gaur & Ors. on 6 August, 2010
Author: Shiv Narayan Dhingra
                                * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                                            Date of Reserve: July 16, 2010
                                                                           Date of Order: August 06, 2010
+ Review Application No. 11/2010
  In Election Petition No. 16/2009
%                                                                                 06.08.2010

HAZI DILSHAD ALI                                                                   ..... Petitioner
                                                        Through: Mr. M. Tarique Siddiqui, Advocate.

                                                        versus

NARESH GAUR & ORS.                                                                ..... Respondents
                                                        Through: None.


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

JUDGMENT

No ground to review order dated 14th May, 2009. The Review

Application is hereby dismissed.

August 06, 2010 SHIV NARAYAN DHINGRA, J. acm

 
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