D.D.A. vs M.L. Mahajan & Anr.
2010 Latest Caselaw 2193 Del

Citation : 2010 Latest Caselaw 2193 Del
Judgement Date : 26 April, 2010

Delhi High Court

D.D.A. vs M.L. Mahajan & Anr. on 26 April, 2010

Author: A. K. Pathak

*          HIGH COURT OF DELHI: NEW DELHI

+    FAO (OS) No. 419/2005

                 Judgment reserved on: 8th April, 2010
%                Judgment delivered on: 26th April, 2010


D.D.A.                                     ..... Appellant

                      Through:    Ms. Anusuya Salwan,
                                  Adv. with Ms. Renuka
                                  Arora, Adv.
                 Versus

M.L. MAHAJAN & ANR.                     ..... Respondents

                      Through:    Respondent in person.

     Coram:

     HON'BLE MR. JUSTICE VIKRAMAJIT SEN
     HON'BLE MR. JUSTICE A.K. PATHAK


A.K. PATHAK, J.

For orders see FAO(OS) No.112/2005.

A.K. PATHAK, J.

VIKRAMAJIT SEN, J.

April 26, 2010 ga

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