Deepak Sharma & Others vs Hardyal Municipal Public Library ...
2009 Latest Caselaw 3985 Del

*            HIGH COURT OF DELHI: NEW DELHI
           Order reserved on: September 23, 2009
        Order pronounced on: September 25, 2009
+                   W.P. (C) No. 11907 of 2009
                             &
                    C.M. No. 12040 of 2009


     Deepak Sharma & Others           ...  Petitioners
               Through: Mr. Sanjay Ghose, Advocate.

                                      versus

     Hardyal Municipal Public Library & Another...Respondents
                Through: Mr. Venu Gopal, Sr. Advocate, with
                          Mr. Sudhir Gupta & Mr. Siddharth
                          Singh, Advocates.

CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR

1.    Whether the Reporters of local papers may
      be allowed to see the judgment?

2.    To be referred to Reporter or not?

3.    Whether the judgment should be reported
      in the Digest?

SUNIL GAUR, J.

*

For Orders see W.P. (C) No. 11906 of 2009.

SUNIL GAUR, J.

September 25, 2009 rs

W.P. (C) Nos. 11906 & 11907 of 2009 Page 1