Phool Kumari vs State & Anr.
2009 Latest Caselaw 3922 Del

f*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Date of Reserve :10.09.2009
                                             Date of Decision :23.09.2009
+       Crl.Rev.P.526/2007

#       PHOOL KUMARI                                 ..... Petitioner
!                  Through:          Mr. K.N. Balgopal, Sr. Adv.
                                     with Mr. Mohinder Saini, adv.

                     Versus


$       STATE & ANR.                                ..... Respondents
^                         Through:   Mr. Navin Sharma, APP.

        CORAM:
        HON'BLE MR. JUSTICE MOOL CHAND GARG

1.      Whether the Reporters of local papers may be allowed        Yes
        to see the judgment?

2.      To be referred to Reporter or not?                          Yes

3.      Whether the judgment should be reported in the Digest? Yes


:       MOOL CHAND GARG,J


        For orders see Crl.App.269/2007




                                             MOOL CHAND GARG, J.

SEPTEMBER 23, 2009 anb