Govt. Of Nct Of Delhi vs Const. Subhash Chand
2009 Latest Caselaw 3904 Del

Citation : 2009 Latest Caselaw 3904 Del
Judgement Date : 23 September, 2009

Delhi High Court

Govt. Of Nct Of Delhi vs Const. Subhash Chand on 23 September, 2009

Author: A. K. Pathak

            HIGH COURT OF DELHI: NEW DELHI

+   Writ Petition (Civil) No. 11741/2009

              Judgment reserved on: 17th September, 2009
%             Judgment delivered on: 23rd September, 2009


    GOVT. OF NCT OF DELHI            ..... Petitioner
                 Through: Ms. Ansuya Salwan, Adv.
            Versus

    CONST. SUBHASH CHAND           ..... Respondent
                Through: None.
    Coram:
    HON'BLE MR. JUSTICE MADAN B. LOKUR
    HON'BLE MR. JUSTICE A.K. PATHAK

    1. Whether the Reporters of local papers may
       be allowed to see the judgment?

    2. To be referred to Reporter or not?

    2. Whether the judgment should be reported
       in the Digest?

A.K. PATHAK, J.

For orders see W.P. (C) No. 11739/2009.

A.K. PATHAK, J

MADAN B. LOKUR, J

SEPTEMBER 23, 2009 ga

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