Puran Chand vs Rattan Singh
2009 Latest Caselaw 3782 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI


                                        Date of Reserve: September 10, 2009
                                        Date of Order: September 15, 2009

+RP 346/09 & CM Nos.12646,12647,12648,12649 of 2009 in CRP
710/2003
%                                                 15.09.2009
     Puran Chand                           ...Petitioner
     Through: Mr. Dhananjay Rana, Advocate

       Versus

       Rattan Singh                                    ...Respondent
       Through: Nemo

       JUSTICE SHIV NARAYAN DHINGRA

1.     Whether reporters of local papers may be allowed to see the judgment?

2.     To be referred to the reporter or not?

3.     Whether judgment should be reported in Digest?


       ORDER

RP 346/09

1. This review application has been made by the applicant/ petitioner for

review of order dated 23rd September 2008, passed by this Court.

2. No ground for review is made out. The review application is hereby

dismissed. Other applications also stand dismissed.

September 15, 2009 SHIV NARAYAN DHINGRA J.

rd




CRP 710 of 2003                                                Page 1 Of 1